Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 62 in The U.P. Factories Rules, 1950 62. [****] [Rule 62 deleted by Notification No. 501/XXXVI-3-2(F)-85, dated 14th May, 1992, published in U.P. Gazette (Extraordinary), Part 4, Section (kha), dated 14th May, 1992.]
