Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Bihar - Subsection Section 90(3) in The Bihar Panchayat Raj Act, 2006 (3)Every Gram Katchahry constituted under the provisions of this Section shall be published in the District Gazette and shall come into force from the date fixed for its first meeting.
