Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(3)(iv) in The Orissa Grama Panchayats Act, 1964 (iv)such other matters which have to be, or may be required to be, dealt with for the purposes of conducting free and fair election.]