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Madhya Pradesh High Court

Deenbandhu Saket vs The High Court Of Madhya Pradesh on 11 November, 2021

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                          1                             WP-22576-2021
                                                The High Court Of Madhya Pradesh
                                                         WP No. 22576 of 2021
                                               (DEENBANDHU SAKET Vs THE HIGH COURT OF MADHYA PRADESH AND OTHERS)

                                      3
                                      Jabalpur, Dated : 11-11-2021
                                               Shri Abhinav Shrivastava, learned counsel for the petitioner.
                                               Shri Anshuman Singh, learned counsel for the respondents/employer.

Learned counsel for the employer prays for short adjournment to file reply to the petition.

Learned counsel for the petitioner, however, expressed his anxiety on account of fact that disciplinary proceeding is now fixed for adducing evidence on 29.11.2021.

List the case in the week commencing 22.11.2021.



                                          (SHEEL NAGU)                         (PURUSHAINDRA KUMAR KAURAV)
                                              JUDGE                                            JUDGE

                                      mohsin




Signature Not Verified
  SAN




Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2021.11.12 15:58:58 IST