Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act] Union of India - Subsection Section 45(2)(iv) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (iv)where parents are incapacitated due to accident and unable to take care of children both financially and physically.