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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(g) in The Orissa Hindu Religious Endowments Act, 1951

(g)such other particulars as may be required by [the Commissioners] [Substituted vide Orissa Act No. 18 of 1954.].