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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Chattisgarh - Subsection

Section 55(b) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(b)or any right, privilege, obligation or liability acquired, accrued or incurred under the provisions as modified or any order made, thereunder; or