Himachal Pradesh High Court
Rohit Katoch vs . Central University on 19 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Rohit Katoch vs. Central University .
and others.
CWP No. 6522 of 2022 19.09.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh Chauhan, Advocate for the petitioner.
Mr. Balram Sharma, ASGI for respondent No.1.
CWP No. 6522/22 & CMP No. 13101/22 r Notice confined to respondents No. 1 and 2 at this stage. Mr. Balram Sharma, learned Assistant Solicitor General of India appears and waives service of notice on behalf of respondent No.1. Dasti notice to respondent No.2 returnable for 30th September, 2022, on taking steps during the course of the day.
Reply by the appearing respondent be filed within a week. List on 30th September, 2022.
( Tarlok Singh Chauhan )
Judge
September 19, 2022 ( Virender Singh )
(naveen) Judge
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