Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 12 in Gujarat Road Safety Authority Act, 2018 12. Utilisation of Fund. - The Fund shall be utilized for all or any of the functions of the Authority mentioned in section 4.
