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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(e) in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010

(e)"tourist" means any person or group of persons including pilgrims who visits or visit Delhi from any part of India or outside India;