Section 9(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(c) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(c)

(i)The educational agency of a private school including a minority school shall create an endowment as follows, namely: -