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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(1)No person shall be admitted to a course of study in the University for admission to the examination for degrees, diplomas or other academic distinctions of the University unless, he -
(a)has passed the examination prescribed therefor; and
(b)fulfills such other conditions as may be prescribed by the University.