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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(2)The Commission may appoint an Officer or any other person whom the Commission considers appropriate to represent as Commission's representative in any proceedings before the Commission or otherwise participate and assist the Commission in the proceedings.