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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(3)(a) in The Delhi Water Board Act, 1998

(a)to construct a drain upto the point to be prescribed in such notice, which is not more than 30 mtrs. from any part of the premises; or (b) to construct a closed cesspool or soakage pit and drain or drains emptying into such cesspool or soakage pit.