Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 76 in The Orissa Factories Rules, 1950

76. Supply of milk and refreshment.

- At least half a pint of clean pure milk shall he available for each child on everyday it is accommodated in the creche and the mother of such child shall be allowed in the course of her daily work two intervals of at least 15 minutes to feed that.child. For children above two years of age there shall be provided in addition an adequate supply of wholesome refreshment.]