Section 5(3) in New Town Kolkata Planning Area (Building) Rules, 2014
(3)Fees for occupancy certificate:- The owner shall have to give notice of completion in the form specified in Schedule-X together with the fees prescribed below for obtaining occupancy certificate in the form specified in Schedule-XI by the Sanctioning Authority:-A. Buildings of Residential use, Educational use or Institutional use : Rs.4/- per Sq.M. of covered area;B. Buildings other than Residential use, Educational use or Institutional use : Rs. 5/- per Sq.M. of covered area.
