Section 9(1)(c) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(c)forward all papers relating to the election to the Secretary to the Government of Rajasthan in the Medical & Public Health Department for custody.

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