Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1)(c) in The Orissa Ayurvedic Medicine Act, 1960

(c)the registered titles and qualifications of each such person and the date on which each such title was granted or each such qualification was certified.