Karnataka High Court
Bpl Limited vs Mr N Pratap Simha on 18 January, 2010
Bench: Manjula Chellur, A.N.Venugopala Gowda
BETWEEN:
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 18"' DAY OF JANUARY, 2o1o_
PRESENT
THE HOE\3'BLE MRs.:IusTICE MANJULA 'CA:---+E4fELoR.[: E
AND
THE HON'BLE MR. 3usT1cE.»A.-A1.\/ENLJ_GoPAL..A"E'<3<f>'\/TIDA 1.
M1sc.w. No.13Eo2T12oos'T~
WRIT APPEAL .a:u'o'.T2é§6:9/_i:o:o'3LV( L.)
BPL Limited . .. "
Automationi'Div§_sio'ri;°-.__ » " '
No.239, II St'aVg"e,1'}_.' . _ .. A 3.
Bommasaéfidra'IndU:§;iiria'i-.A's*ea,
Bangalore ;»56oR'oo58<.T '
Represeotatsd by=Mf';.S.E{.a----r,ai"ha'ran
Authorised S*i.gn*atQr,y.E~-,_ '
5 " A. ,. ' :APPELtANT
V(Bx/rfiarrszi'.OKa_stu_Ti Associates, Advs.)
Mr. N.Pr--ata';T'ESimha, major,
EMS/O H,{3.ENarasimha Murthy,
E. 'Nuo.;1_332'; 15' Main Road, I Cross,
"WNs--:-a r"Raghu Medicals,
Y.es'n'wanthpur, Bangalore -- 22.
:RESPONDENT
O "(By Sri T.S. Anantharam, Adv.)
bMsc.\N.13027/2009 fi;fHed under Secflon S ofthe
Limitation Act read with S.1S1 CPC praying to condon.e"--the
deflay of39 daysin fihngthe appeaL J~,f,ig
Misc.W.13027/2009 coming on for order':=.':tm;..:"dayhfj_°
MANJULA CHELLUR, 3., made the follqyvingz ~ ,
ORDE
Heard the learned co§h$ei;appeahheMVtOr the
appeflantsoaflsothereéfiehdehtfiieaifiégcpunseL
Delay of 39;iays i:n.~fi'E'ihn:gA tVheA.:'a_p'tie_a"eondoned.
List it
Sd/-
Judge
.....
fudge _sac*""