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Karnataka High Court

Bpl Limited vs Mr N Pratap Simha on 18 January, 2010

Bench: Manjula Chellur, A.N.Venugopala Gowda

BETWEEN:

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 18"' DAY OF JANUARY, 2o1o_ 

PRESENT

THE HOE\3'BLE MRs.:IusTICE MANJULA 'CA:---+E4fELoR.[:  E

AND

THE HON'BLE MR. 3usT1cE.»A.-A1.\/ENLJ_GoPAL..A"E'<3<f>'\/TIDA 1.

M1sc.w. No.13Eo2T12oos'T~   

WRIT APPEAL .a:u'o'.T2é§6:9/_i:o:o'3LV( L.)

BPL Limited  . ..     " 
Automationi'Div§_sio'ri;°-.__ »   "  '
No.239, II St'aVg"e,1'}_.' . _ .. A 3.
Bommasaéfidra'IndU:§;iiria'i-.A's*ea,  
Bangalore ;»56oR'oo58<.T  '

Represeotatsd by=Mf';.S.E{.a----r,ai"ha'ran
Authorised S*i.gn*atQr,y.E~-,_ '
5 " A. ,. ' :APPELtANT

 V(Bx/rfiarrszi'.OKa_stu_Ti Associates, Advs.)

Mr. N.Pr--ata';T'ESimha, major,

EMS/O H,{3.ENarasimha Murthy,

E. 'Nuo.;1_332'; 15' Main Road, I Cross,

"WNs--:-a r"Raghu Medicals,

  Y.es'n'wanthpur, Bangalore -- 22.

:RESPONDENT

O  "(By Sri T.S. Anantharam, Adv.)



bMsc.\N.13027/2009 fi;fHed under Secflon S ofthe
Limitation Act read with S.1S1 CPC praying to condon.e"--the
deflay of39 daysin fihngthe appeaL J~,f,ig

Misc.W.13027/2009 coming on for order':=.':tm;..:"dayhfj_°

MANJULA CHELLUR, 3., made the follqyvingz ~ ,

ORDE

Heard the learned co§h$ei;appeahheMVtOr the
appeflantsoaflsothereéfiehdehtfiieaifiégcpunseL

Delay of 39;iays i:n.~fi'E'ihn:gA tVheA.:'a_p'tie_a"eondoned.

List   it 
Sd/-
Judge

 .....  

fudge _sac*""