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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(5) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(5)[ Shall approve the setup related to the arrangement of staff for State Level District Mineral Foundation Trust Cell.] [Added by Notification No. No. F-7- 19/2015/XII, dated 14.8.2019 (w.e.f. 22.12.2015).]Chapter-V Management of the Contribution Fund and Trust Fund