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State of Haryana - Section

Section 50 in The Punjab State Aid to Industries Rules, 1936

50. Power of relax.

- Where the Director of Industries/State Government is of the opinion that it is necessary or expedient so to do it may, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of Industries.[Chapter III] [Inserted vide Haryana Government Notification GSR 102/PA5/35 Section 46/78 dated 15.9.1978.] Rules for grant of subsidy for Leather Industries