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State of Rajasthan - Section

Section 1 in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

1. Short title, Commencement and Interpretation.

- (i) These Regulations may be called the Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003.
(ii)These Regulations shall be applicable to all Distribution and Retail Supply Licensees (hereinafter referred as licensees)
(iii)They shall come in force on the date of their publication, in the Rajasthan Gazette.