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[Cites 0, Cited by 0] [Section 26C(4)] [Section 26C] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 26C(4)(h) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(h)any material issue that in the opinion of the investment manager or trustee needs to be disclosed to the unit holders.