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Tripura High Court

Party Name : Gopes Sarkar vs The State Of Tripura & Ors on 27 March, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0000087/2017

 

Party Name : GOPES SARKAR Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE S.TALAPATRA

 

Let the matter be listed on 04.05.2017.

In the meanwhile, the respondents shall file the reply, if any.

Mr. S. Chakraborty, learned Addl. G.A. appears for the respondents and Mr. Somik Deb, learned counsel appears for the petitioner.

Interim order as passed earlier by this Court, shall continue till then. Download Date: 8-05-20] 7 15:05 1/1