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Calcutta High Court

Sms Paryavaran Limited vs Asansol Durgapur Development ... on 31 July, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-29
                                    ORDER SHEET

                                     AP/500/2023

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                          SMS PARYAVARAN LIMITED
                                    VS
                 ASANSOL DURGAPUR DEVELOPMENT AUTHORITY


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 31st July, 2023.

                                                                            Appearance:
                                                       Mr. Rudraman Bhattacharya, Adv.
                                                                    Mr. Ratul Das, Adv.
                                                             Mr. Sourojit Dasgupta, Adv.
                                                                      ...for the petitioner

                                                                Mr. Sayantan Bose, Adv.
                                                             Ms. Ankita Choudhury, Adv.
                                                                     ...for the respondent

The Court: Learned counsel appearing for the petitioner seeks to make his arguments on 3rd August, 2023. List this matter on that date.

The affidavit of service is kept on record.

(MOUSHUMI BHATTACHARYA, J.) bp.