Calcutta High Court
Sms Paryavaran Limited vs Asansol Durgapur Development ... on 31 July, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-29
ORDER SHEET
AP/500/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
SMS PARYAVARAN LIMITED
VS
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 31st July, 2023.
Appearance:
Mr. Rudraman Bhattacharya, Adv.
Mr. Ratul Das, Adv.
Mr. Sourojit Dasgupta, Adv.
...for the petitioner
Mr. Sayantan Bose, Adv.
Ms. Ankita Choudhury, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner seeks to make his arguments on 3rd August, 2023. List this matter on that date.
The affidavit of service is kept on record.
(MOUSHUMI BHATTACHARYA, J.) bp.