Supreme Court - Daily Orders
Jignesh Shah vs Union Of India on 5 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
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ITEM NO.10 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2019
JIGNESH SHAH & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
IA No. 68990/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 58643/2019 - STAY APPLICATION)
WITH
Diary No(s). 13468/2019 (IX)
(FOR ADMISSION and I.R. and IA No.62252/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.62251/2019-PERMISSION TO
FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER
T.P.(C) No. 817/2019 (XVI-A)
Diary No(s). 16521/2019 (XVII)
(FOR CONDONATION OF DELAY IN FILING ON IA 77889/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
77892/2019
W.P.(C) No. 645/2019 (X)
(FOR STAY APPLICATION ON IA 76809/2019
FOR CLARIFICATION/DIRECTION ON IA 88155/2019
C.A. No. 4952/2019 (XVII)
(IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
80361/2019 FOR EX-PARTE STAY ON IA 80362/2019
Date : 05-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Parties: Mr. Neeraj Kishan Kaul, Sr. Adv.
Ms. Liz Mathew, AOR
Signature Not Verified
Mr. Vivek Shetty, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.07.05
Ms. Anushka Shah, Adv.
17:14:45 IST
Reason: Ms. Chanan Parwani, Adv.
Mr. Samar Kachwaha, Adv.
Mr. Ramchandra Madan, Adv.
Mr. Navneet R., Adv.
Ms. Sonali Jain, Adv.
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Mr. M.L. Lahoty, Adv.
Mr. Anchit Sripat, Adv.
Mr. Rajiv Raheja, AOR
Mr. Nikhil Bahri, Adv.
Mr. Amit Goel, Adv.
Mr. Vaibhav Manu Srivastava, AOR
Ms. Neelambika Singh, Adv.
Mr. Atul Kumar Kansal, RP
Mr. Gaurav Goel, AOR
Ms. Meenakshi Arora, Sr .Adv.
Mr. Aditya Parolia, Adv.
Mr. Piyush Singh, Adv.
Mr. Akshay Srivastava, Adv.
Mr. Varun Tandon, Adv.
Mr. Gaurav Goel, AOR
Mr. Rajesh Kumar, Adv.
Ms. Diksha Rai, AOR
Mr. Ishan Bisht, Adv.
Ms. Palak Mahajan, Adv.
Dr. A.M. Singhvi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Arvind Lakhawat, Adv.
Mr. Mihir Kamdar, Adv.
Ms. Priyanka Vohra, Adv.
Mr. Amit Bhandari, Adv.
Mr. E. C. Agrawala, AOR
Mr. Debal Banerjee, Sr. Adv.
Mr. P. S. Sudheer, AOR
Ms. Neha Naik, Adv.
Mr. Shreyas Iyer, Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Wednesday, the 17th July, 2019.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR