Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Telangana - Subsection Section 47(2)(w) in Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956 (w)generally for the guidance of the Consolidation Officer and other officers and persons in all proceedings under this Act;