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[Cites 0, Cited by 0] [Section 115JEE(1)] [Section 115JEE] [Entire Act]

Union of India - Subsection

Section 115JEE(1)(a) in The Income Tax Act, 1961

(a)any section (other than section 80P) included in Chapter VI-A under the heading "C. - Deductions in respect of certain incomes"; or