Supreme Court - Daily Orders
Sri Rajiv Gandhi College Of Dental ... vs Union Of India on 4 September, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.519/17 etc. 1
ITEM NO.67 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).519/2017
SRI RAJIV GANDHI COLLEGE OF DENTAL SCIENCES AND HOSPITAL
Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.56020/2017-APPROPRIATE ORDERS/DIRECTIONS)
WITH
W.P.(C) No.603/2017 (X)
([TO BE LISTED ALONGWITH W.P.(C)NO.519/2017])
Date : 04-09-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.R.Venkataramani, Sr.Adv.
In WP(C)603/17 Mr.Pawan K.Bahl, Adv.
Mr.Rohit Kumar, Adv.
Mr.Rakesh K. Sharma, AOR
In WP(C)519/17 Mr.R.Venkataramani, Sr.Adv.
Mr.Satya Mitra Garg, AOR
Mr.Yashraj Bundela, Adv.
Mrs.Manju Aggarwal, Adv.
For Respondent(s) Mr.P.S.Narsimha, ASG
Ms.Arunima Dwivedi, Adv.
Mr.Deepak Goel, Adv.
Mr.G.S.Makker, Adv.
Mr.Tara Chandra Sharma, Adv.
Ms.Neelam Sharma, Adv.
Ms.Pankhuri Shrivastava, Adv.
Mr.Rajeev Sharma, Adv.
Signature Not Verified
Digitally signed by
Mr.Gaurav Sharma, Adv.
SATISH KUMAR YADAV
Date: 2017.09.05
16:29:22 TLT
Ms.Amandeep Kaur, Adv.
Reason:
Mr.Prateek Bhatia, Adv.
Mr.Dhawal Mohan, Adv.
Mr.Himanshu Gambhir, Adv.
WP(C)No.519/17 etc. 2
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 28.11.2017 for final disposal.
Interim order to continue, in the meantime.
(SATISH KUMAR YADAV) (SHAKTI PARKASH SHARMA)
AR-CUM-PS ASST.REGISTRAR