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Supreme Court - Daily Orders

Sri Rajiv Gandhi College Of Dental ... vs Union Of India on 4 September, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.519/17 etc.                                 1

     ITEM NO.67                          COURT NO.1                 SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).519/2017

     SRI RAJIV GANDHI COLLEGE OF DENTAL SCIENCES AND HOSPITAL
                                                        Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (FOR ADMISSION and IA No.56020/2017-APPROPRIATE ORDERS/DIRECTIONS)
     WITH
     W.P.(C) No.603/2017 (X)
     ([TO BE LISTED ALONGWITH W.P.(C)NO.519/2017])

     Date : 04-09-2017 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.R.Venkataramani, Sr.Adv.
     In WP(C)603/17                Mr.Pawan K.Bahl, Adv.
                                   Mr.Rohit Kumar, Adv.
                                   Mr.Rakesh K. Sharma, AOR

     In WP(C)519/17                Mr.R.Venkataramani, Sr.Adv.
                                   Mr.Satya Mitra Garg, AOR
                                   Mr.Yashraj Bundela, Adv.
                                   Mrs.Manju Aggarwal, Adv.

     For Respondent(s)             Mr.P.S.Narsimha, ASG
                                   Ms.Arunima Dwivedi, Adv.
                                   Mr.Deepak Goel, Adv.
                                   Mr.G.S.Makker, Adv.

                                   Mr.Tara Chandra Sharma, Adv.
                                   Ms.Neelam Sharma, Adv.
                                   Ms.Pankhuri Shrivastava, Adv.
                                   Mr.Rajeev Sharma, Adv.
Signature Not Verified

Digitally signed by
                                   Mr.Gaurav Sharma, Adv.
SATISH KUMAR YADAV
Date: 2017.09.05
16:29:22 TLT
                                   Ms.Amandeep Kaur, Adv.
Reason:
                                   Mr.Prateek Bhatia, Adv.
                                   Mr.Dhawal Mohan, Adv.
                                   Mr.Himanshu Gambhir, Adv.
WP(C)No.519/17 etc.                            2

            UPON hearing the counsel the Court made the following
                               O R D E R

Let the matter be listed on 28.11.2017 for final disposal.

Interim order to continue, in the meantime.




(SATISH KUMAR YADAV)                                (SHAKTI PARKASH SHARMA)
      AR-CUM-PS                                          ASST.REGISTRAR