Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 41 in The Goa Co-operative Societies Act, 2001 41. Restrictions on borrowings. - A society shall receive deposits and loans from members and other persons, only to such extent, and under such conditions, as may be prescribed.
