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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(j) in The Alliance University Act, 2010

(j)“Distance Education” means the process of imparting education to locations away from a classroom, building or site to another classroom, building, or site by using video, audio, computer, multimedia broadcasting, telecasting technologies and communications and includes a correspondence course, seminar, contact program, or a combination of any two or more such means;