Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(4) in The U.P. Bhoodan Yagna Act, 1952 (4)The order of the Collector passed under sub-section (1) shall be final and conclusive.] [Inserted by U.P. Act 10 of 1975, vide Section 5.]
