Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

(r)"mental retardation" means a condition of arrested or incomplete development of mind of a person which is specially characterised by subnormality of intelligence;