Andhra Pradesh High Court - Amravati
Smt. B.Revathy, vs State Of Andhra Pradesh, on 6 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No. W.P.No.3505 of 2021
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
18. 06.09.2023 GRKP, J Heard Sri K. Rajashekar, Learned Counsel appearing on behalf of Sri J. Ugranarasimha, Learned Counsel for the Writ Petitioners, seeks time.
2. List the matter on 21.09.2023.
________________ GRKP, J PNS 2