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Andhra Pradesh High Court - Amravati

Smt. B.Revathy, vs State Of Andhra Pradesh, on 6 September, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No. W.P.No.3505 of 2021
                             PROCEEDING SHEET
Sl.                                                                   Office
                                       ORDER

No DATE Note

18. 06.09.2023 GRKP, J Heard Sri K. Rajashekar, Learned Counsel appearing on behalf of Sri J. Ugranarasimha, Learned Counsel for the Writ Petitioners, seeks time.

2. List the matter on 21.09.2023.

________________ GRKP, J PNS 2