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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(1)(h) in The Meghalaya Subsidiary Force Act, 1971

(h)to act under the orders of the Deputy Commissioner and to furnish such returns and information as may be called by the Deputy Commissioner and his subordinate officers;