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State of Uttar Pradesh - Section

Section 6 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

6. Character.

- The character of a candidate for recruitment to the cadre must be such as to render him suitable in all respects for employment under the [Zila Panchayats] [Substituted by U.P. Act No. 9 of 1994.]. The character of candidate shall be verified by the State Government in such manner as they may deem fit.