Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tripura - Section Section 17 in Tripura Excise Rules, 1962 17. Accounts of exports. - Accounts of all exports shall be kept, in the prescribed form, by the officer-in-charge of the distillery or warehouse .
