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Union of India - Section

Section 4 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

4. Casual employees.

- Notwithstanding anything to the contrary contained in these regulations, the Chairman may, subject to such general or special instructions as may be issued by the Board from time to time and in consultation with the Sponsor Bank appoint person(s) in Group C on casual basis for a period not exceeding 90 days in a year to meet any exigency.