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[Cites 0, Cited by 1] [Section 45(2)] [Section 45] [Entire Act]

NCT Delhi - Subsection

Section 45(2)(l) in Delhi Entertainments and Betting Tax Act, 1996

(l)[ prescription of form, manner and licence fee for obtaining book-makers licence;] [Substituted by the Delhi Entertainments and Betting Tax (Amendment) Act, 2009 (Delhi Act 2 of 2010), dated 5-1-2010, w.e.f. 1-2-2010.]