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State of Jammu-Kashmir - Section

Section 3 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

3. Conduct of examination.

(1)The examination shall be conducted by the Commission in accordance with the provisions of Jammu and Kashmir Public Service Commission (Conduct of Examination) Rules, 2005.
(2)The dates on which and the places at which the Preliminary and Main Examination will be held shall be fixed by the Commission.