Section 40(2)(a) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(a) in The Arms Rules, 1962

(a)the original licence is not produced by the consignee or the original or attested copy of the licence does not accompany the case or package, as the case may be,

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Union of India - Subsection

Section 40(2)(a) in The Arms Rules, 1962