Himachal Pradesh High Court
Ved Prakash vs . Add. Excise And Texation on 27 October, 2022
Bench: Sabina, Sushil Kukreja
.
Ved Prakash vs. Add. Excise and Texation Commissioner & Anr.
Civil Revision No. 147 of 2016 27.10.2022 Present: Ms. Kamlesh, Advocate on behalf of Mr. Amrinder Singh Rana, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State. rLearned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:32:15 :::CIS