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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 12 in The Press Council Act, 1978

12. Authentication of orders and other instruments of the Council.—

All orders and decisions of the Council shall be authenticated by the signature of the Chairman or any other member authorised by the Council in this behalf and other instruments issued by the Council shall be authenticated by the signature of the Secretary or any other officer of the Council authorised in like manner in this behalf.