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State of Kerala - Section

Section 3 in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

3. Undertaking of Society to vest in Government.

- On the appointed day, the undertaking of the SOCiety shall, by virtue of this Act, stand transferred to and vested in the Government and the Society shall be deemed to have been dissolved.