Section 6(2)(i) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(i) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(i)who knowing or having reason to believe that any cotton is watered or contains seed in excess of the prescribed proportion, or contains any foreign substance or cotton waste, gins or presses such cotton in such factory, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 6(2)(i) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949