Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Punjab - Subsection Section 139(i) in Punjab Jail Manual, 1996 (i)A Sub-Assistant Superintendent be appointed from amongst the Head Warders by selection on the basis of merit and passing of required departmental examination.
