Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271J] [Entire Act] Union of India - Subsection Section 271J(a) in The Income Tax Act, 1961 (a)"accountant" means an accountant referred to in the Explanation below sub-section (2) of section 288;
