Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

State of Bihar - Subsection

Section 46(5)(a) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)the Probation Officer who was directed to submit a report under sub-rule (1).