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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(2)(b) in The Goa, Daman And Diu Reorganisation Act, 1987

(b)such six of the members of the Legislative Assembly of the existing Union territory or, as the case may be, the provisional Legislative Assembly referred to in section 13 as the Speaker thereof may nominate: