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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(n) in Biju Patnaik University of Technology Act, 2002

(n)"other Universities" means the Universities established or deemed to have been established under the Orissa Universities Act, 1989 (Orissa Act 5 of 1989) or the Orissa University of Agriculture and Technology Act, 1965 (Orissa Act 17 of 1965);